| Established Year: |
2006 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council of India |
| College Management: |
Private |
| College Facilities: |
Moot Court, Library, Legal Aid. |
College Information:
NEF Law College, established in the year 2006 is one of the finest centers of Law Education in the NE Region. The College is located at Christianbasti, G.S.Road in the heart of Guwahati city. Significantly, Guwahati ‘the gateway of North Eastern India’ is linked by road, rail and air with the rest of the country and more particularly with the other states in the North East. This shows that the College has a locational advantage and at the same time, it stands to fulfill the longstanding need and dream of a ‘Law college of Excellence’ in this part of the country.NEF Law College is a one of a kind ‘Centre of Law Education’ in the entire NE Region, set up in uniformity with other reputed National and International Law Colleges. The College has taken the uphill task of promoting Legal education in this region, especially among the younger generation so as to mould them into responsible citizens of the country.NEF Law College is promoted by National Education Foundation, which is a pioneering organization in the North Eastern region engaged in promoting and popularizing professional education and inculcating in the ‘new generation’ a spirit of competitiveness and innovativeness, enriching their knowledge and developing selfconfidence and thereby make them fit to face challenges in their lives.The College is duly approved by the Deptt of Higher Education, Govt. of Assam vide Govt. Letter No. AHE.57/2006/97 dated 17.05.06 and permitted and affiliated by Gauhati University vide Letter No. GU/AFF/2007/4113 dated 02.08.07. The College is also approved by Bar Council of India (BCI), New Delhi Vide Letter No. BCI:D:1082/2007 (LE:Mtg) dated 29.08.2007.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Passed the Higher Secondary Examination (10+2) or an equivalent examination securing in aggregate not less than 45% of the total marks for general candidates and not less than 40% for SC/ST/OBC candidates.(b) Not completed 20 years of age (22 years for SC/ST) on 1st January of the year of admission |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The College offers a Five Year Integrated Law program, the successful completion of which will earn the student a B.A., LL.B. (Honours) Degree to be awarded by Gauhati University.The duration of the B.A., LL.B. (Honours) degree course shall be for a period of five academic years. Each academic year is divided into two semesters, each semester having an average of 100 working/ teaching days. The academic terms shall ordinarily be between July to December and January to June.The Five year B.A., LL.B. (Honours) course is a full- time course and no student is permitted to purse simultaneously any other course. The admission of a student can be cancelled at any stage for violation of this rule. The college offers B.com LLB also.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Admission will be based on NEF Law Entrance Test (NLET). Candidates who have appeared in final exams of 10+2 / H.S. or equivalent examination will be provisionally allowed to appear in the NLET. However, the candidate will be required to produce the same at the time of admission. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The College offers a Five Year Integrated Law program, the successful completion of which will earn the student a B.B.A., LL.B. (Honours) Degree to be awarded by Gauhati University.The duration of the B.B.A., LL.B. (Honours) degree course shall be for a period of five academic years. Each academic year is divided into two semesters, each semester having an average of 100 working/ teaching days. The academic terms shall ordinarily be between July to December and January to June.The Five year B.B.A., LL.B. (Honours) course is a full- time course and no student is permitted to purse simultaneously any other course. The admission of a student can be cancelled at any stage for violation of this rule.
