| Established Year: |
2008 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council of India |
| College Management: |
Not Available |
| College Facilities: |
The Moot Court Hall is our pride and joy. Our classrooms are spacious, comfortable, and air-conditioned. They are equipped with the latest in audio-visual equipment, such as LCD projectors and wired sound.The hostel building accommodates 120 students. |
College Information:
The National Law University, Orissa (NLUO) promises to be an exciting new development in the field of legal education. A very new institution, its establishing Act of legislature was notified as recently as April 2009, entrance examinations were conducted in May, and classes began in July.
Already it has made its presence felt both in terms of educational quality as well as in co-curricular activities such as moot courts.
NLUO is located in Cuttack, a city dating back to over a thousand years, and also boasting a rich legal heritage - not only is the Orissa High Court situated here, but also some of the finest lawyers and judges of the country trace their roots back to this city.
The University is presently situated in temporary premises along the Mahanadi river, towards the north-west of the city’s present limits. It is scheduled to move to a new purpose-built campus at Naraj, a location being developed as an institutional area.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Senior secondary school Examination (10+ 2 System) or equivalent examination with not less than 50% marks in the aggregate (those who have appeared for the examination in March / April, 2009 may also apply.
Below 21 years as on 1st august 2009 (23 years in case of Sc /ST Candidates) |
| No.of Seats available: |
60 |
| Course Fees: |
Rs. 136000 |
Course Description:
The study of Law offers myriad career choices; a solicitor, judge, counsel, legal consultant and perhaps even activist; all of which, intellectually engaging as they are, require one to work with, and maybe even for society.
The National Law University, Orissa, keeping in mind the necessity of multi-disciplinary skills required of such enterprise, offers co-operative learning opportunities through joint degree programmes infused with innovatively designed course curricula.
The undergraduate programme at the National Law University, Orissa is devised for competent students willing to pursue legal studies in a highly challenging yet conducive academic environment. At the moment, NLUO offers two Joint Degree programmes, namely B.B.A.LL.B and B.A.LL.B.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Senior secondary school Examination (10+ 2 System) or equivalent examination with not less than 50% marks in the aggregate (those who have appeared for the examination in March / April, 2009 may also apply).
Below 21 years as on 1st august 2009 (23 years in case of Sc /ST Candidates) |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The study of Law offers myriad career choices; a solicitor, judge, counsel, legal consultant and perhaps even activist; all of which, intellectually engaging as they are, require one to work with, and maybe even for society.
The National Law University, Orissa, keeping in mind the necessity of multi-disciplinary skills required of such enterprise, offers co-operative learning opportunities through joint degree programmes infused with innovatively designed course curricula.
The undergraduate programme at the National Law University, Orissa is devised for competent students willing to pursue legal studies in a highly challenging yet conducive academic environment. At the moment, NLUO offers two Joint Degree programmes, namely B.B.A.LL.B and B.A.LL.B.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
To be eligible for appearing in the entrance test to the one- year LL.M. Degree Course, a candidate should have passed B.A.LL.B. / B.B.A.LL.B./ LL.B. /B.L. degree or an equivalent degree from a recognized University and must have secured at least 55% of marks in the aggregate of the maximum marks prescribed.
Candidates awaiting results of the qualifying examination can also appear for the test on the condition that they will have to produce proof of having passed the qualifying examination with the prescribed marks at the time of admission. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
4.
M.Phil
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
1 Year(s) 6 Months |
| Course Eligibility: |
An applicant seeking admission to
M.Phil
programme must have: Master's Degree in
Law from any recognized University securing not less than 55% marks or its
equivalent in grade; |
| No.of Seats available: |
10 |
| Course Fees: |
Not Available |
Course Description:
Not Available
5.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
Not Available |
| Course Eligibility: |
An applicant seeking admission to Ph.D. Degree programme must have: Master's Degree in Law from any recognized University securing not less than 55% marks or its equivalent in grade; or
2. Master's Degree in Law from any recognized University with 50% marks or its equivalent in grade and have had at least five years full-time
teaching/judicial/professional/administrative experience in the subject; or
3. Degree in Law and a Masters Degree in Social Sciences or Humanities, Management Studies or Sciences from any recognized University with not less than 55% marks or its equivalent in grade |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
