| Established Year: | 2009 |
| Accreditation: | Not Available |
| Status Of College: | Approved by Bar Council of India |
| College Management: | Not Available |
| College Facilities: | The Law School has well furnished and ventilated class rooms with modern teaching gadgets, Moot Court Halls, art library, well furnished Computer/Internet Centre, Conference Hall, One Large Seminar Hall, Wi-Fi / study room for students, Placement cell etc |
College Information:
MATS Law School is a next generation Law School established with the objective of providing highest quality professional legal education at undergraduate and post graduate levels in an environment that would provide highest level of intellectual satisfaction to all stakeholders.
The MATS Law School (MLS) has been established with the object of providing world class legal education, which aims at preparing legal professionals who will play decisive leadership roles, not only as advocates practicing in courts, but also as academics, legislators, judges, policy makers, public officials, civil society activists as well as legal counsel in the private sector, maintaining the highest standards of professional ethics and a spirit of public service.
The MATS Law School (MLS) has been established with the object of providing world class legal education, which aims at preparing legal professionals who will play decisive leadership roles, not only as advocates practicing in courts, but also as academics, legislators, judges, policy makers, public officials, civil society activists as well as legal counsel in the private sector, maintaining the highest standards of professional ethics and a spirit of public service.
