Established Year: | 2004 |
Accreditation: | Not Available |
Status Of College: | Recognized by Bar Council of India |
College Management: | Private |
College Facilities: | The building has ten class rooms, Library, Computer Centre, Moot Court, Conference Hall, Common Rooms for boys and girls, Director room, faculty room, a well equipped administrative office and hostel facilities for boys and girls. |
College Information:
Kawa Global Institute, Raipur has been established to discover an innovative learning style and experience in a dynamic and competitive globalize environment with a motto "Creating Class Law Professionals".
For the achievement of the above mentioned goals the sponsoring body i.e. Kawa Educational Welfare and Research Society, Raipur established The Kawa Global University which was established through an act of Chhattisgarh Legislative Assembly as an private university as defined in section 2(f) of the University Grant Commissions Act vide gazette Notification No. F-73-87/03/HE/38 dated 22.07.2003 and was dully recognized by the Bar Council of India vide its letter no. no. BCI:D: 1927/2004(LE: Mtg.) dated 28.12.2004 & letter no. BCI:D: 1928/2004(LE: Mtg.) dated 28.12.2004, later on, in pursuance of the directions of the hon’ble Supreme Court of India in WP 19/2004 the erstwhile Kawa Global University has taken affiliation from the existing state university as an affiliated college in the name and style of Kawa Global Institute, Raipur.
The Kawa Global Institute is committed to impart Education & Training at par with those in developed nations. Institute will definitely play a crucial role in the higher education segment of the nation with special emphasis on Legal Education.
The mission of the Institute focus on education which is the largest activity in the world invoicing over700 million students and 31 millions teachers at all levels excluding millions of support activities.
For the achievement of the above mentioned goals the sponsoring body i.e. Kawa Educational Welfare and Research Society, Raipur established The Kawa Global University which was established through an act of Chhattisgarh Legislative Assembly as an private university as defined in section 2(f) of the University Grant Commissions Act vide gazette Notification No. F-73-87/03/HE/38 dated 22.07.2003 and was dully recognized by the Bar Council of India vide its letter no. no. BCI:D: 1927/2004(LE: Mtg.) dated 28.12.2004 & letter no. BCI:D: 1928/2004(LE: Mtg.) dated 28.12.2004, later on, in pursuance of the directions of the hon’ble Supreme Court of India in WP 19/2004 the erstwhile Kawa Global University has taken affiliation from the existing state university as an affiliated college in the name and style of Kawa Global Institute, Raipur.
The Kawa Global Institute is committed to impart Education & Training at par with those in developed nations. Institute will definitely play a crucial role in the higher education segment of the nation with special emphasis on Legal Education.
The mission of the Institute focus on education which is the largest activity in the world invoicing over700 million students and 31 millions teachers at all levels excluding millions of support activities.