| Established Year: |
2009 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council Of india |
| College Management: |
Private |
| College Facilities: |
Library, Identity Cards, Hostel, Sport, Adventure and Extra Curricular Activity, Student's Union, Anti-Ragging, Education Loan etc |
College Information:
The College is managed by the Gravitys Education & Welfare Society (Regd.) and affiliated to H.N.B. Garhwal University, Srinagar, Garhwal and has been approved by the State Govt. of Uttarakhand and Bar Council of India, New Delhi. LIBRA College Of Law is affiliated to H.N.B. Garhwal University, Srinagar Garhwal vide letter No. 3153/gs/shiksha/affiliation/153/2008 dated 15 January 2009 and has been approved by the Bar Council Of india Vide their letter No. BCI/D:246/2009LE.MTG dated 18 feb 2009.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
For Five Years B. A., LLB. Integrated Programme, the student should have passed at least intermediate/10+2 examination in any stream |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 330000 |
Course Description:
BA LLb Five Years' Integrated Course has been adopted with the objective of saving one full year of students who are keen to become law graduates. After successful completion of first two years, a degree of B. A. (Law) is awarded and thereafter three years are devoted to obtain of law as against a total of six years. Thus saving one full year.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
For Three Years' LLB Programme, the student should be minimum a graduate in any stream. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 99000 |
Course Description:
Practical training through moot courts in the college premises, by visits to the hon'ble courts and civil offices is imparted as per the syllabus. This enables the students to gain first hand practical knowledge of the procedure adopted in the courts and prepares the students to conduct themselves in dignified manner.
