| Established Year: | 2004 |
| Accreditation: | Not Available |
| Status Of College: | Recognized by Bar Council of India |
| College Management: | Private |
| College Facilities: | Moot Court, Fans & Air Coolers In all rooms, Library, Internet, Canteen and Accessories, Computer Lab, Badminton Court, Power Backup through Generator and Invertor, First Aid Box, Office Accesories |
College Information:
In Dec 2004, the Decision was taken for incorporate the parental body “Bundelkhand Vikas Samiti” with the consent of all members & registered the same on 02.12.04 with validity up to 03-12-09. In 2005, the decision was taken to establish a law college with consent of the all members. The construction of the building was started in Aug 2005 & completed in June 2006 with-in a year. After that the N.O.C has been given by the Bundelkhand University on 07.07.05 & afflation of the B.V.M. was given by the state government On 10-07-2006 by the order of the Governor/chancellor of universities for three years. On 02.02.07 , the B.C.I. has given permission and Approval too for three years with three section of eighty students each total 240 seats every year for 2007-08,2008-09,2009-10. The admission process was started in august 07 & 126 student has taken admission in fist year (2008-2009) & 186 students in second year (2008-2009). The result of first year [2007-08] was 100% & results of second year are still awaited.
