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Sri Gurrala Satyendra Krishna Memorial Law College
Recognized by Andhra University
Pidimi Goyya,  Rajamahendravaram 533103, Andhra Pradesh
  1. About
  2. Courses
  3. Contact
Established Year: Not Available
Accreditation: B+ grade by NAAC
Status of College: Approved by Bar Council of India
College Management: Private
College Facilities: Not Available

College Information:
      The College is affiliated on permanent basis to Andhra University. Waltair and it works under their close academic guidance, as well as of Bar Council of India, New Delhi.

The college is registered to UGC under 2 F and 12 B.The College General Body. Executive council,Teaching & Non-teaching staff strive hard to develop the college physically and academically.

The college produces a number of First classes and hags a number of prizes for standing in First Ranks in different subjects from University.This college is the first private law college in the state of Andhra Pradesh to be accredited by NAAC with B+
1. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

Name of College: Sri Gurrala Satyendra Krishna Memorial Law College
College Address: Pidimi Goyya,
Rajamahendravaram
Andhra Pradesh
533103
Phone Number: +91-883-2445417
Fax: Not Available
E-mail: sgskmlawcollege@rediffmail.com
Website: http://sgskmlawcollege.tripod.com





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