Institute of Law, Nirma University | Law College in India | Course Information | College Facilities | Fees

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Established Year:	2007
Accreditation:	Not Available
Status Of College:	Approved by Bar Council of India
College Management:	Not Available
College Facilities:	Ragging is prohibited, Teaching-Learning Process with modern ECT, Effective Pedagogy Tools, Clinical LegalEducation, Continuous evaluation of the performance of the students, Special Training for Moot Court, Counseling, Remedial Classes, Research.

College Information:

The Institute of Law has set up in the year 2007 with a vision to meet the ever increasing demand of new and innovative Legal Education in the State of Gujarat and to set up high Standards in the field of Legal Education to make institute of Law a centre of Excellence in the legal education map of India.

Welcome to this modern temple of learning which aims at providing quality legal education and all round development of its students. The Institute of Law offers five years integrated Programme B.A. LL.B. (Hons.). Law is closely related to social sciences.

A deep insight into the subject requires proper study of the Historical, Political and Social perspectives of development of law which is focused in the curriculum of the B.A. L. L B. (Hons.) Course. The Institute also aspires to impart practical training for practicing law and thus helping the society by producing valuable and responsible citizens.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	HSCE, or 10+2, or its equivalent examination conducted by Gujarat State Education Board or any other examining body, thereto, in any stream as a regular student with English as one of the subjects, with minimum 50% marks in aggregate.The age of the candidate should not be more than 20 years of age on the 30th June of the year of admission.
No.of Seats available:	80
Course Fees:	Not Available

Course Description:

Institute has framed the curriculum befitting the needs of the hour. The content of the course has been carefully considered to ensure that they are relevant and updated. Institute of law has an Advisory Council to guide on the aspect of curriculum development.

In the Advisory Council, we have the members like Shri Soli Sorabjee, Senior Advocates of the Supreme Court, Members from the corporate firm and eminent jurists and academicians.

Institute of Law has a curricular model at par with the National Law School. Admission shall be given as per the merit list prepared wherein 75% weightage shall be given to the performance of the All India Entrance conducted by this University for this purpose and 25% weightage to the marks obtained in the qualifying examinations.

Name of College:	Institute of Law, Nirma University
College Address:	Sarkhej-Gandhinagar Highway,Post : Chandlodia, Via : Gota, Ahmedabad Gujarat 382481
Phone Number:	+9171652803, +9171652804, +9171652815 , +91-2717241911, +91-2717241912, +91-2717241913
Fax:	+91-2717-241916, +91-2717-241917
E-mail:	ar.il@nirmauni.ac.in, director.il@nirmauni.ac.in, library.il@nirmauni.ac.in
Website:	https://law.nirmauni.ac.in