| Established Year: | 2006 |
| Accreditation: | Not Available |
| Status Of College: | Approved |
| College Management: | Not Available |
| College Facilities: | The college has spacious airy class rooms equipped with letest teaching aids and comfortable sitting arrangments in a suitable ambience. |
College Information:
The Campus of the College is situated at a sprawling premises behind Godhani Railway Station, Godhani,Nagpur.(M.S.) 441111. The Central India College Of Law has been granted an approval of affiliation by Bar Council of India,New Delhi for imparting 3 year as well as 5 year law course from the academic year 2006-07 with an intake of two sections of 80 students in each section in 3 year law course and one section of 80 students in 5 year law course.
The college is also being affiliated to RTM,Nagpur University for the said courses. The college has an adequate number of highly qualified and experinced faculty with proven capabilities of high caliber in various disciplines. The reputations ,the college enjoys is largely due to the commitment of the faculty.
Their devotion,excellence and efficiency are manifested not only in their class rooms but also in all activities in compassing the College campus. The college proposes to provide transport & hostel facility to needy students.
The college is also being affiliated to RTM,Nagpur University for the said courses. The college has an adequate number of highly qualified and experinced faculty with proven capabilities of high caliber in various disciplines. The reputations ,the college enjoys is largely due to the commitment of the faculty.
Their devotion,excellence and efficiency are manifested not only in their class rooms but also in all activities in compassing the College campus. The college proposes to provide transport & hostel facility to needy students.
