Established Year: | 2003 |
Accreditation: | Not Available |
Status Of College: | Approved by the Bar Council of India |
College Management: | Not Available |
College Facilities: | Moot Court,Library, Hostel, Computer Laboratory, NSS unit, Water-coolers with filters, Facilities of indoor games. |
College Information:
Law has always played a vital role in structuring the society all over the world. To ensure that law achieves the objectives for which it has been held in such a high esteem, the highest standard of legal education has to be maintained.
Therefore, to provide quality legal education to the students of the State, who otherwise would have to go outside the State for 5-Year Law Degree Course after 10+2 examination, the K.C. Educational Society established a Law College at Muthi Jammu, in the year 2003.
It started imparting instruction to I Semester students of 5-Year Degree of Bachelor of Laws course from 1st September, 2003, and started 3-year Degree of Bachelor of Laws course in the session 2005-06.
Therefore, to provide quality legal education to the students of the State, who otherwise would have to go outside the State for 5-Year Law Degree Course after 10+2 examination, the K.C. Educational Society established a Law College at Muthi Jammu, in the year 2003.
It started imparting instruction to I Semester students of 5-Year Degree of Bachelor of Laws course from 1st September, 2003, and started 3-year Degree of Bachelor of Laws course in the session 2005-06.