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Rajiv Gandhi School of Intellectual Property Law
Indian Institute of Technology,
Kharagpur 721302, West Bengal
  1. About
  2. Courses
  3. Contact
Established Year: 2006
Accreditation: Not Available
Status Of College: Approved by Bar Council of India
College Management: Not Available
College Facilities: Not Available

College Information:
      Intellectual Property and Technology Law Education has never been emphasized in the curriculum of legal education so far in our country. In the post TRIPS situation, education and research would now be shifted to Intellectual Property creation in the hubs of science and technology research.

Therefore, it was decided by the Ministry of Human Resource Development, Government of India, and the Board of Governors, IIT Kharagpur to accept the proposal of one of its alumni, Mr. Vinod Gupta, a leading business magnate in USA, to establish a Law School within the domain of IIT education research and discipline.

In the IIT system, IIT Kharagpur was the first to take the leadership in technology education in the early fifties. Thereafter, IIT Kharagpur was the first technology institution to start the business management school in India in the early nineties.

Naturally, in the fitness of things, IIT Kharagpur has now taken on itself the role of a leader, now in technology law education. For this purpose a full fledged law school, incubated in the Vinod Gupta School of Management, started functioning from the academic year 2006.

The School presently has one programme: Six-Semester, Three-Year Full-Time residential LL.B. Programme leading to the Degree of Bachelor of Law with specialization in Intellectual Property Rights, at par with the LL.B. Degree requirements of the Bar Council of India.
1. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
The School presently has one programme: Six-Semester, Three-Year Full-Time residential LL.B. Programme leading to the Degree of Bachelor of Law with specialization in Intellectual Property Rights, at par with the LL.B. Degree requirements of the Bar Council of India.


2. PhD
Course Type: On Campus
Course Specialization: Not Available
Course Level: Doctorate
Course Medium: English
Course Mode: Full Time
Course Duration: Not Available
Course Eligibility: All candidates seeking admission to the Ph.D programme should possess requisite marks/grades in qualifying examination as indicated below: 1. Master's degree in Law with 55% or above and NET 2. First Class Master's Degree in Science/Technology/Medicine or equivalent with a degree in Law and NET/GATE/CSIR 3. First Class Master's Degree in Science/Technology/Medicine or equivalent with a minimum of 5 years working experience in Intellectual Property Law and NET/GATE/CSIR
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

Name of College: Rajiv Gandhi School of Intellectual Property Law
College Address: Indian Institute of Technology,
Kharagpur
West Bengal
721302
Phone Number: +91-3222-255221
Fax: +91-3222-255303
E-mail: dean@rgsoipl.iitkgp.ernet.in,  office@rgsoipl.iitkgp.ernet.in
Website: http://www.iitkgp.ac.in





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