| Established Year: | 1991 |
| Accreditation: | Accredited A+ by NAAC, India |
| Status Of College: | Approved by Bar Council of India |
| College Management: | Not Available |
| College Facilities: | Moot-Court Competition, Mock Parliament, Debates, Computer lab and e-Library, Legal awareness activities. |
College Information:
The University Law College Centre-II formely known as Eventing Law College, Jaipur, was established in the academic session 1991-92 as a Self Financing Institution.
The Staff Council of the Department of Law had recommended to the University authorities for setting up an independent Evening Law College in the University and as a result of the University Evening Law College came into existence as a Self-Financing Institution.
With effect from the year 2004 the University Evening Law College was renamed as University law College Centre-II. The College is housed in the Vidhi Bhawan in the University Campus, Jaipur. Since 1993-94 the College has been declared by the U.G.C. as a constituent College of the University.
The Staff Council of the Department of Law had recommended to the University authorities for setting up an independent Evening Law College in the University and as a result of the University Evening Law College came into existence as a Self-Financing Institution.
With effect from the year 2004 the University Evening Law College was renamed as University law College Centre-II. The College is housed in the Vidhi Bhawan in the University Campus, Jaipur. Since 1993-94 the College has been declared by the U.G.C. as a constituent College of the University.
