Established Year: | 1969 |
Accreditation: | ISO 9001:2000 |
Status Of College: | Not Available |
College Management: | Not Available |
College Facilities: | There is a central library, an auditorium, canteens, a kiosk for photocopying, STD/ISD facilities and other stationery items. In the campus there is a bookshop, a bank and a post office, There are canteens for refreshment at suitable places. |
College Information:
The Department of Law came into being in 1969 to impart legal education. Initially the department imparted instructions only to L.L.B. students but subsequently it adopted L.L.M., Doctorate in Law and Post Graduate Diploma in Criminology and Police Science.
The Department of Law has an efficient regular faculty and the students are absorbed in teaching, judiciary, and other administrative posts. The post graduate diploma in Human Rights as well as 5 years integrated law course after 10+2 are on the anvil.
In future the department is interested in initiating the post graduate degree course in Criminology and Police Science as well as various other post graduate diploma courses with the inter-disciplinary approach.
The Department of Law has an efficient regular faculty and the students are absorbed in teaching, judiciary, and other administrative posts. The post graduate diploma in Human Rights as well as 5 years integrated law course after 10+2 are on the anvil.
In future the department is interested in initiating the post graduate degree course in Criminology and Police Science as well as various other post graduate diploma courses with the inter-disciplinary approach.