At Hakeem Mehtabuddin Hashmi College of Law, our esteemed law faculties work tirelessly towards imparting the top legal education and you automatically start feeling confident that you have certainly opted for an exciting and best-suited career choice.

The practical oriented theory classes of various law subjects are conducted in the most soothing environment and personal care is paid on one-to-one basis. Other than course theory classes, dummy court discussions, informational interviews with leading attorneys, familiarizing lectures on both current and future trends are conducted throughout the course.

1. LLB

Admissions in Law Courses are made on the basis of an Entrance Test conducted by the affiliating University. However, some seats are reserved for Management/NRI Quota. Generally, the admission process begins in April / May every year. The students are therefore advised to go through newspapers and University bulletins for this purpose.

The College has properly qualified, proficient and experienced staff. The College shall make a serious endeavour to add new dimensions to legal education. The College shall also make arrangements for the enrichment and personality development of its students.