| Established Year: |
1994 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council of India |
| College Management: |
Not Available |
| College Facilities: |
Not Available |
College Information:
The University of Hyderabad started offering Post Graduate Diploma Programmes through distance mode since 1994. The target groups identified for these Programmes are (a) In service personnel looking forward to improve their skills and knowledge to enable to go up in the ladder in their own organisation or elsewhere and (b) Fresh graduate intending to improve their chances of employments on successful completion of these programmes.
1.
PG Diploma
| Course Type: |
Distance Education |
| Course Specialization: |
Criminal Justice and Forensic Science (PGDCJ and FS) |
| Course Level: |
PG Diploma |
| Course Medium: |
English |
| Course Mode: |
Part Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Any graduate from a recognised university |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 14000 |
Course Description:
This will be a one year Diploma course consisting of six courses; three courses each in two semesters. The first semester is dedicated to criminal justice component and the second semester to Forensic sciences.Each course consists of 15 units of academic inputs. Each course carries hundred marks for end of course evaluation, totaling to 600 marks.
2.
PG Diploma
| Course Type: |
Distance Education |
| Course Specialization: |
Cyber Laws and Intellectual Property Rights (PGDCL and IPR) |
| Course Level: |
PG Diploma |
| Course Medium: |
English |
| Course Mode: |
Part Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Any graduate from a recognised university |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 12000 |
Course Description:
The course would be an important additional Qualification for Professional employment opportunities for the Legal Personnel with Solicitors and Advocates specializing in cyber laws and IPR Laws. Also Software Personnel would find opportunities for employment as Patent Agents and with Patent-cells of the Software Organizations.
3.
PG Diploma
| Course Type: |
Distance Education |
| Course Specialization: |
Human Rights Law |
| Course Level: |
PG Diploma |
| Course Medium: |
Not Available |
| Course Mode: |
Part Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 5000 |
Course Description:
The Programme has been conceived and designed by Human Rights Programme of the Department of Political Science under the School of Social Sciences. Now the Human Rights Programme is supported by the UGC under 'University with potential for Excellence' Programme.
