| Established Year: | 2006 |
| Accreditation: | Not Available |
| Status Of College: | Not Available |
| College Management: | Not Available |
| College Facilities: | Not Available |
College Information:
INDIAN INSTITUTE OF LAW -Bangalore (IIL- Bangalore ) was established in the year 2006 as the institute for Diploma, Undergraduate, Post-Graduate studies and Research in LAW.
Over the last two years, IIL has grown into a mature institution imparting high quality education in specialized field like Cyber laws, Intellectual property rights, Securities & Investment Laws, Mergers and Acquisition etc. The institute is continually evolving to meet its goals in an ever-changing Global environment.
The vision of the Institute is to emerge as an International Centre of Excellence in all facets of Legal Education, rooted in Indian Ethos and Society Values. The best and brightest young men and women pursue its academic programs.
Over the last two years, IIL has grown into a mature institution imparting high quality education in specialized field like Cyber laws, Intellectual property rights, Securities & Investment Laws, Mergers and Acquisition etc. The institute is continually evolving to meet its goals in an ever-changing Global environment.
The vision of the Institute is to emerge as an International Centre of Excellence in all facets of Legal Education, rooted in Indian Ethos and Society Values. The best and brightest young men and women pursue its academic programs.
