Established Year: | 1970 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Play ground, Sports,Games Area, Teaching,Tutorial Rooms, Laboratories, Seminar Rooms, Conference Rooms, Committee Rooms, Hostel, Boys Hostel, Girls Hostel. |
College Information:
The South Calcutta Law College was established in 1970 and gained affiliation to the University of Calcutta in 1970. This pioneering institute has succeeded in carving a niche for itself in the Indian legal context as also in the context of legal education.The South Calcutta Law College has played an immeasurably important role in the judicial, political, social and historical background of India.