| Established Year: | 2003 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
LCD (Law College, Durgapur) is another cherished –desire of R.N. Majumdar to enable and equip the students with such values so that the ills of the society could be staved off.
His vision is that with the arrival of these youngsters into the mainstream of the socioeconomic fields there would be the Gradual change in the scenario of the society and would make this pocketvirtuallydeveloped and mostcited example in the global society.
Cyber Law is important because it touches almost all Transactions and activities concerning Cyber space. Eligibility to appear at the Examinations viz, Preliminary, Intermediate & Final shall be relevant Ordinance /Rules of the University of Burdwan subject to the Rules issued by the Bar Council of India from time to time.
The minimum requirements for qualifying at each of the three examinations shall be 30% marks in each paper and 45% marks in the aggregate.
His vision is that with the arrival of these youngsters into the mainstream of the socioeconomic fields there would be the Gradual change in the scenario of the society and would make this pocketvirtuallydeveloped and mostcited example in the global society.
Cyber Law is important because it touches almost all Transactions and activities concerning Cyber space. Eligibility to appear at the Examinations viz, Preliminary, Intermediate & Final shall be relevant Ordinance /Rules of the University of Burdwan subject to the Rules issued by the Bar Council of India from time to time.
The minimum requirements for qualifying at each of the three examinations shall be 30% marks in each paper and 45% marks in the aggregate.
