Established Year: | 1981 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Not Available |
College Information:
The Jalpaiguri Law College was established in the Year 1981. The College is affiliated to the University of North Bengal and approved by B.C.I. & GOVT. of West Bengal. In addition there are a good number of qualified fulltime, parttime and honorary Advocate teachers.
Relentless efforts on the part of the teaching and nonteaching staff coupled with their warmth and cooperation have provided a friendly, amiable ambience to students who wish to excel and shine in life. It is a coeducational college. The college has N.S.S Unit, Centre for Clinical Legal Aid and Chip canteen for students.
The total students strength of the college is 400 (APP). The Governing body of the college is constituted as per the statue of the University of North Bengal. The college has well equipped library with good number of test reference book for running the five year Law Course.
Relentless efforts on the part of the teaching and nonteaching staff coupled with their warmth and cooperation have provided a friendly, amiable ambience to students who wish to excel and shine in life. It is a coeducational college. The college has N.S.S Unit, Centre for Clinical Legal Aid and Chip canteen for students.
The total students strength of the college is 400 (APP). The Governing body of the college is constituted as per the statue of the University of North Bengal. The college has well equipped library with good number of test reference book for running the five year Law Course.