Global School of Tech Juris, Eastern India’s Premier Cyber Laws Institute, is apioneeringacademic centre for courses and training programs in diverse areas including Cyber Laws, Cyber Forensics, International Intellectual Property Laws, Legal Skills Training, LPO Prep Course and various other customized training programs made available for students, professionals, government departments, law enforcement agencies as well as corporate organizations from diverse industry sectors.Global School of Tech Juris was initiated in May 2006 in an endeavour to create more awareness and learning opportunities for students of Eastern India where cyber laws, cyber crime investigation and intellectual property awareness were not available at the desired optimum levels.GSTJ was launched in the presence of luminaries including Hon’ble Justice Altamas Kabir, Supreme Court of India, the Hon’ble Mayor of Kolkata Shri Bikash Ranjan Bhattacharya, Vice Chancellor of Jadavpur University Shri S.K. Sanyal, various business entrepreneurs, members of government departments and law enforcement agencies as well as Kolkata’s leading print and television media.Global School of Tech Juris offers various pioneering academic courses aimed at providing students and professionals with an indepth understanding of the nuancesof contemporary areas like cyber laws, international intellectual property laws, legal process outsourcing, legal skills training, cyber forensics and internet business.The courses including their syllabi, course structure, teaching delivery models, assessment patterns and courseware have been specifically designed to cater to the growing need for practical understanding of academic courses. The learning models have been developed to help students understand the implementation of academic knowledge in work based skills.

1. Certification Course

The Cyber Laws Program at GSTJ has been designed and prepared to be disseminated in the most interactive, content driven and feedback oriented structure which allows students from diverse fields, academic institutions and even professionals to suitably adapt to the needs of the instant Program. Exclusive course book, viewing of especially designed lecture slides (in power point format) during lecture sessions, group discussions, innovative assignments and interactive lectures during the Program provides an academic environment that is both intellectually enriching as well as enjoyable.

2. Certification Course

The Cyber Forensics Program available at GSTJ is designed for students and professionals looking to explore the world of cyber crime investigations,tracking, analysis, and litigation practice including prosecution and defence, computer security, crime prevention methods and understand the emerging concerns of technology abuse in modern equipments and networks. The course will also initiate students into the world of cyber crime investigations through the help of simulated e-crime cases prepared exclusively by GSTJ for students to solve as part of their assessments.

3. Diploma Course

The International Intellectual Property Laws Program is an innovative and pioneering course and is also one of the first efforts in India to incorporate IP Laws from so many varied jurisdictions including UK, USA, European Union along with Indian Laws and a detailed study of international conventions, treaties and agreements governing Intellectual Property. The Program also delves into newer areas like Cyber IP including online copyright, virtual trademark, software patents, semiconductor topographies, plant varieties and private international law.