| Established Year: | Not Available |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Moot Court Room,Supreme Court visits, Weekly/Monthly Seminars,Free Internet Service, Hostels for boys and girls,Canteen/Cafeteria facility, A.C Computer Lab, Recreation facilities, Language Laboratory, Educational Loans, Placement Training, Spacious readi |
College Information:
Durgapur Institute of Legal Studies (DILS) is engaged in a finest experiment on converging legal knowledge with other skills. It is a multifaculty Institute to appreciate the rule of law in all branches of knowledge .Convergence of knowledge is the key focal point.
DILS not only educates you, but also prepares you for life, for social responsibility and all the noble ideals the Constitution of India upholds. Here at DILS, learning makes you socially relevant, technically competent and professionally sound.
The teachertaught connect mutually inspiring. Experience DILS more than just a degree, it will change your life in an enviable manner. It is a bold and complete synthetic experiment for integrated legal education and research. The residential Institute is an example of autonomy and accountability which is well equipped with stateofart infrastructure.
The courses are comprehensive and multidimensional. The environment an ideal balance of work and play. The high standards that it sets in have already established our Institute as one of the best Law Institute among all National Institutions in the country.
DILS not only educates you, but also prepares you for life, for social responsibility and all the noble ideals the Constitution of India upholds. Here at DILS, learning makes you socially relevant, technically competent and professionally sound.
The teachertaught connect mutually inspiring. Experience DILS more than just a degree, it will change your life in an enviable manner. It is a bold and complete synthetic experiment for integrated legal education and research. The residential Institute is an example of autonomy and accountability which is well equipped with stateofart infrastructure.
The courses are comprehensive and multidimensional. The environment an ideal balance of work and play. The high standards that it sets in have already established our Institute as one of the best Law Institute among all National Institutions in the country.
