| Established Year: | 2001 |
| Accreditation: | Not Available |
| Status Of College: | Approved by Bar Council and Government of West Bengal |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
The Balurghat Law College is under the University of Gourbanga, which is one of the reputed Universities in Malda. The College has been established in the year 2001. The College has been approved by the Bar Council of India and the Government of West Bengal. Presently the college is imparting 5 Years LLB Course.
The intake capacity of the college is 80 students per section. The admission in this course is made strictly on the basis of merit and the merit is determined on the basis of marks obtained in the Higher Secondary or any other equivalent and recognized examination.
The purpose of imparting Legal Education is not abstracted within the State of West Bengal but our College has attracted students from different States and regions like Bihar, Sikkim and we even possesses students from International neighboring countries like Bhutan and Bangladesh.
The intake capacity of the college is 80 students per section. The admission in this course is made strictly on the basis of merit and the merit is determined on the basis of marks obtained in the Higher Secondary or any other equivalent and recognized examination.
The purpose of imparting Legal Education is not abstracted within the State of West Bengal but our College has attracted students from different States and regions like Bihar, Sikkim and we even possesses students from International neighboring countries like Bhutan and Bangladesh.
