| Established Year: |
2002 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Eminent Lawyers, Judges and Law Professors are invited for lectures as guest faculties. Practical training,Moot Court,Hostel and transport facility for faculty, staff and students,Library |
College Information:
The object of Subharti Law College is to build on the conventional ethos of India and to create a temple of learning. It aims to impart quality legal education and organize advanced studies and research in all branches of law. The Law college is imparting education for B.A.-LL.B five years integrated course from 2002. After becoming one of the constituent college of the Swami Vivekanand Subharti University, the Law college has also started Masters Course in Law i.e. LL.M., having two Elective Group systems as per the need of corporate global challenges. The Law College has already started Ph.D. Course along with five PG. Diploma courses of one year during last academic session. LL.D. is also under process and very soon going to be started. The object of Subharti Law college is to build on the conventional ethos of India and to create a temple of learning. It aims at imparting quality legal education and organizes advanced studies and research in all branches of law.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
10+2 from any board or equivalent with minimum 45% marks. The maximum age limit for seeking admission into B.A.LL.B. Integrated Degree Course is twenty years for the applicants of General category and twenty two years for SC/ST/other backward classes on 1st Jan of the year of admission. The maximum age limit may be relaxed in exceptional cases subject to permission from the Bar Council of India. |
| No.of Seats available: |
160 |
| Course Fees: |
Not Available |
Course Description:
Not Available
2.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Minimum eligibility for admission in LL.M. is B.A.LL.B. /LL.B. degree or equivalent from a recognized university. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Offering Double Specialization in :
Human Right Law
Corporate Law
Criminal law
Constitutional Law
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Criminal Law, Corporate Law, Constitutional Law and Human Rights Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Part Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Candidate should be B.A.LL.B. /LL.B. from a recognised institute with a minimum two years of service or practise experience. One should be in service or in practise to get admission under this scheme. |
| No.of Seats available: |
20 |
| Course Fees: |
Not Available |
Course Description:
The LL.M. Evening course is of three years duration, divided into six semesters.
The LL.M. course comprises six core papers, six electives, seminars therein and dissertation, (on the pattern of double specialization) as detailed hereinafter:
The students are expected to attend all the classes and should not have less than 75% attendance in theory as well as in practical classes to be eligible to appear in the university examination.
4.
M.Phil
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Minimum eligibility for admission to Master of Philosophy is Postgraduate degree in the relevant discipline with minimum 55% from a recognized university. |
| No.of Seats available: |
15 |
| Course Fees: |
Not Available |
Course Description:
Not Available
5.
PG Diploma
| Course Type: |
On Campus |
| Course Specialization: |
Labour Law and Intellectual Property Rights Law |
| Course Level: |
PG Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
