| Established Year: | Not Available |
| Accreditation: | Not Available |
| Status Of College: | Recognized by the Bar Council of India |
| College Management: | Private |
| College Facilities: | Library, Moot-Court, Computer Education, Education Plan, Spoken English, Advance Academic Activities, Scholarship, Publication, Placement Cell, Coaching, Supporting Activities, Practical Training. |
College Information:
The R.S. Banaras Law College has been established in the oldest city of the word "KASHI" which is known for its cultural and educational heritage throughout the word. The College is dedicated to the memory of the wellknown social worker and industrialist, Late Shri Rama Shankar Jaiswal.
Today, globlisation redefine the role of law graduates; they are expected to perform important role in the present complex and globlised economic and commercial activities.
Now a day the law graduate is being treated with more regard visàvis management, engineering and other graduates or post graduates,in the administration, judiciary and corporate world.
However, it is unfortunate, but true, that there is no seriousness about law education either in the student, colleges or teachers, consequently there is big gap between the demand and supply of qualified and serious law graduates.
In this present scenario the R.S Bananas Law College has been established with the aim to produce such qualified law graduates who can achieve the highest level of success in the legal profession. The college aims to fill the gap between the demand and supply of competent law graduates.
An attempt has been made in this institution to arrange for the necessary infrastructure for law education. The college is affiliated to the V.B.S. Purvanchal University and recognized by the Bar Council of India. The college is situated in the southern part of Varanasi City near B.H.U and is in the middle of Lanka and D.L.W.
It has large and airy classroom, fulfilling the norms of BCI and Purvanchal University, utilities, vehicle stand, cafeteria, comman hall and green lawn which creat a proper atmosphere of study in the campus.
Today, globlisation redefine the role of law graduates; they are expected to perform important role in the present complex and globlised economic and commercial activities.
Now a day the law graduate is being treated with more regard visàvis management, engineering and other graduates or post graduates,in the administration, judiciary and corporate world.
However, it is unfortunate, but true, that there is no seriousness about law education either in the student, colleges or teachers, consequently there is big gap between the demand and supply of qualified and serious law graduates.
In this present scenario the R.S Bananas Law College has been established with the aim to produce such qualified law graduates who can achieve the highest level of success in the legal profession. The college aims to fill the gap between the demand and supply of competent law graduates.
An attempt has been made in this institution to arrange for the necessary infrastructure for law education. The college is affiliated to the V.B.S. Purvanchal University and recognized by the Bar Council of India. The college is situated in the southern part of Varanasi City near B.H.U and is in the middle of Lanka and D.L.W.
It has large and airy classroom, fulfilling the norms of BCI and Purvanchal University, utilities, vehicle stand, cafeteria, comman hall and green lawn which creat a proper atmosphere of study in the campus.
