Established Year: | Not Available |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Our facilities are designed to provide our students with valuable practical resources and real working environments, We offer the chance to study a wide range of courses at varying levels, Specialist training workshops provide real working environments. |
College Information:
Law is great building that project eveyone each part. Which is supported by other Parts and We duty are only to apply it because where there is no Law there is no freedon.It is a Pioneer is the fied of introducing in the start the integrated 5-Year B. Degree Course of Students.
Who have passed 10+2 or Intermediate examination, In addition. The 3-Year LL.B. DegreCourse for Graduate in any stream or toom any university in the country is also available.
At Law institute, Baghpat we prepared law graduates to have a broad Understanding of the general operation of Law and the Legal system and how it impact our society.
By acquiring knowledge of various field of Law, Such as civil, Criminal, Family Constitutional, Contract, Property in their social, Historical and econimica milieu they get an undcrstanding of society and develop awareness as part of Institution education.
It has been well said in an in ideal world every one should be able to understand the law In the real world ho wever, we need people trained in the necessary foundation for a challening and satisfying career in legal work.
Who have passed 10+2 or Intermediate examination, In addition. The 3-Year LL.B. DegreCourse for Graduate in any stream or toom any university in the country is also available.
At Law institute, Baghpat we prepared law graduates to have a broad Understanding of the general operation of Law and the Legal system and how it impact our society.
By acquiring knowledge of various field of Law, Such as civil, Criminal, Family Constitutional, Contract, Property in their social, Historical and econimica milieu they get an undcrstanding of society and develop awareness as part of Institution education.
It has been well said in an in ideal world every one should be able to understand the law In the real world ho wever, we need people trained in the necessary foundation for a challening and satisfying career in legal work.