| Established Year: |
2002 |
| Accreditation: |
B Grade by NAAC |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Krishna College of Law is sponsored by Krishna Charitable Trust Society. Situated at Bijnor district of Uttar Pradesh, the college was established in the year 2002. As an associated college of MJP Rohilkhand University, Krishna College of Law Bijnor offers qualitative undergraduate and Postgraduate courses in the faculty of law, such as LL.M, LLB and BA LLB, offered at 2, 3 and 5 years duration, respectively.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
12th in any stream with Gen-45%, Obc-42%, Sc-40% |
| No.of Seats available: |
180 |
| Course Fees: |
Not Available |
Course Description:
LLB course is considered to be one of the most prestigious courses and various LLB career options for the same are available in both the private and public sectors. Although, most of the lawyers prefer to become an advocate and practice law as a profession.B.A.L.L.B. course is generally divided into 10 semesters. During the 5 years course, B.A.LLB degree is given to candidates only after completing 10 semesters.
2.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
LL.B WITH 50% MARKS |
| No.of Seats available: |
20 |
| Course Fees: |
Not Available |
Course Description:
The course enables the students to be specialized in the field of law and legal affairs of the country. This course is designed to give an overview of trademarks and trademark law and practice in countries around the world.
There will also be some attention given to various international treaties, conventions and agreements. The focus will vary from historical, philosophical, legal and even practical topic. LL.M. course is generally of 2 years duration in which each year is comprised of two semesters with various subjects based on thesis and research work according to the curriculum of the university.
