Established Year: | 1999 |
Accreditation: | AICTE |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Not Available |
College Information:
Janhit College of Law (JCL), Greater Noida has been functioning since 2002-03 for the education of Law. The department of Law commenced from the inception of the institute under the guidance of well qualified Law faculty. Three batch have obtained degrees.
There are two types of Law degrees which are concerned by the University Under the ageis of Janhit College of Law. One is three year bachelor of Law (LL.B.) degeee and another one is five year integrated Bachelor of Law (B.A.,LL.B) degree. There are 320 seats in Law (B.A.LL.B) course.
Taking into consideration the unique sucess of LL.B.course, five year integrated B.A.LL.B course was initiated in the College. Law courses were commenced taking into consideration the increasing demand of leagl education in the vininity of Noida, Ghaziabad and Delhi.
They do there best to develop competent and fully qualified legal professionals by providing all legal aids, high-tech computer aided course materials, Law Journals and technical support by law consultants in the profession as well as corporate sectors. The following is a structure of legal discipline in the law college.
There are two types of Law degrees which are concerned by the University Under the ageis of Janhit College of Law. One is three year bachelor of Law (LL.B.) degeee and another one is five year integrated Bachelor of Law (B.A.,LL.B) degree. There are 320 seats in Law (B.A.LL.B) course.
Taking into consideration the unique sucess of LL.B.course, five year integrated B.A.LL.B course was initiated in the College. Law courses were commenced taking into consideration the increasing demand of leagl education in the vininity of Noida, Ghaziabad and Delhi.
They do there best to develop competent and fully qualified legal professionals by providing all legal aids, high-tech computer aided course materials, Law Journals and technical support by law consultants in the profession as well as corporate sectors. The following is a structure of legal discipline in the law college.