Established Year: | 2004 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Lecture halls,Library, Computer Lab,Hostel Blocks available for boys and girls, First Aid Medical Facilities,Transport, Banking Service, separate court for badminton, basketball, tennis, volleyball and playgrounds for hockey, football, cricket etc, Gymnas |
College Information:
The main objective to impart legal education to the students is to develop their constructive and legal talent and sharpen their brains. It is the universal fact that in absence of legal knowledge a human being can not differentiate between right & wrong, legal or illegal, good or bad, just or unjust, proper or improper, truth or lie and even human and inhuman.The quality and true success of a Law College curriculum is measured by how effectively it challenges students to expand their horizons and thereby preparing them for their future career in Law.The degree equips students to become an accomplished lawyer in various fields of Law, Government services (both Central and State), MNC's etc.