In 2005 Heera Lal Yadav Law College was also established at different campus. The Heera Lal Yadav Law College was established to raise the quality of legal education and to meet the challenges of the present time.

The main goal of the institute is not only to raise the educational status of the students but also to develop professional efficiency and to inculcate in them the human values. The student here are prepared to meet the new challenges in the field of education.

Since its establishment is blooming cantnourly, the peaceful and cordial environment of the campus provide on ideal atmosphere for the overall development of budding institute that is making continuous effort to were out a distract niche far itself in the community of law collage.

1. LLB

As per the Ordinance for Admission to LL.B class (Three Years) from the session 2009-2010 and onwards, issued by the University of Lucknow,80% of the sanctioned seats shall be filled up from the candidates passing graduation examination from Lucknow University.

For the remaining 20% seats available for admission, Graduates from the Universities other than Lucknow University shall be admitted Provided that the merit of the candidate from other University is not the blow last candidate admitted from amongst Lucknow University graduates. Any seat remaining vacant shall be filled in from the graduates of Lucknow University in order of merit.