Established Year: | Not Available |
Accreditation: | ISO 9001:2000 |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Faculty, Library, Conference hall, Practical aspect of law, Placement cell, Transport facility, Hostel, Cafeteria. |
College Information:
Equally important is the technique of teaching and in this area also, this Institution has been utilizing its all resources to equip students with knowledge through latest teaching tools and by providing suitable platforms for interaction with eminent legal luminaries.The role of the institutions, preparing the students for LL. B. Degree has enormously changed in view of the fact that domain of legal science has unexpectedly widened and it has intruded into almost every area of human activity due to tremendous scientific and technological revolutions coupled with globalization and economic liberation. In such a changed scenario, it is obligatory for law teachers to hone the skills of their pupils so effectively and carefully that they become capable of competing with their counterparts in any part of the globe. We are quite conscious of these developments and our every effort is to provide our students both the necessary materials and the essential techniques to meet the emerging challenges.