Established Year: | 1997 |
Accreditation: | Not Available |
Status Of College: | Approved by Bar Council of India |
College Management: | Private |
College Facilities: | Qualified and experienced Lecturers, facility who is approved by the university, Well established and up-to-date library with all sources, Moot Court facility,National and State Level Seminar are organised every year, Guest Lecture by the legal exports. |
College Information:
Hari Shankar Prasad Law College (HSPLC) a self finance institution and permanently approved by U.P. Government and affiliated with Mahatma Gandhi Kashi Vidyapith, Varanasi, for (3 years LL.B. Course). All facilities are arranged and provided by the management committee.
In this area, there is no any law college, due to this the students of this areas are unable to obtained this prestigious and noble Degree of LL.B. Course. Collge have well establish and up-to-date library as well as brilliant and experienced faculty, is an open and natural peaceful academic environment.
The first batch of this college started with special day of (Basant Panchami) on 13th Feb. 2005. A well established and systematic facilities a moot court had been ingurted by Hon'ble Justice Mukteshwar Prasad, High Court, Allahabad, on the day of (Basant Panchami) i.e. 23rd January, 2007.
In this area, there is no any law college, due to this the students of this areas are unable to obtained this prestigious and noble Degree of LL.B. Course. Collge have well establish and up-to-date library as well as brilliant and experienced faculty, is an open and natural peaceful academic environment.
The first batch of this college started with special day of (Basant Panchami) on 13th Feb. 2005. A well established and systematic facilities a moot court had been ingurted by Hon'ble Justice Mukteshwar Prasad, High Court, Allahabad, on the day of (Basant Panchami) i.e. 23rd January, 2007.