| Established Year: | 1921 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Faculty of Law has been a pioneer legal institutions of India. It was established in 1921 with Mr. Jag Mohan Nath Chak as the first Dean. The real architect was Prof. R.U.Singh who with great zeal and enthusiasm organized teaching and research in the faculy in a systematic way.
He held the office of the Dean, Faculty of Law till 1956. He also structured the Law Faculties of Delhi and Benaras Hindu University. Dr. V.N.Shukla, the well known authority of Constitutional Law was the first LL.M. of the University.
The Faculty has produced many distinguished personalities including Dr. Shanker Dayal Sharma, former President of India, Shri Ram Krishna Hegde, former Chief Minister of Karnataka, Mr. Surjeet Singh Barnala, the Governer of Uttaranchal and Mr. N.K.P.Salve. Similarly, Mr. Justice A.S.Anand, Former Chief Justice of India and Mr. Justice Saghir Ahmed , Mr. Justice Brijesh Kumar of the Supreme Court and many Higyh Court Judges graduated from this Faculty.
The University of Lucknow in terms of its excellence in academic and extracurricular fields has acquired a prestigious place among the leading universities of the country. The University also has a Cooperative Lending Library, in addition to the individual departmental libraries.
The University also provides residential facilities to teachers, students and nonteaching staff. There are over all 13 hostels for boys and girls in the University. Faculty of Law has been a pioneer legal institutions of India. It was established in 1921 with Mr. Jag Mohan Nath Chak as the first Dean.
The real architect was Prof. R.U.Singh who with great zeal and enthusiasm organized teaching and research in the faculy in a systematic way. He held the office of the Dean, Faculty of Law till 1956. He also structured the Law Faculties of Delhi and Benaras Hindu University. Dr. V.N.Shukla, the well known authority of Constitutional Law was the first LL.M. of the University.
The Faculty has produced many distinguished personalities including Dr. Shanker Dayal Sharma, former President of India, Shri Ram Krishna Hegde, former Chief Minister of Karnataka, Mr. Surjeet Singh Barnala, the Governer of Uttaranchal and Mr. N.K.P.Salve. Similarly, Mr. Justice A.S.Anand, Former Chief Justice of India and Mr. Justice Saghir Ahmed , Mr. Justice Brijesh Kumar of the Supreme Court and many Higyh Court Judges graduated from this Faculty.
He held the office of the Dean, Faculty of Law till 1956. He also structured the Law Faculties of Delhi and Benaras Hindu University. Dr. V.N.Shukla, the well known authority of Constitutional Law was the first LL.M. of the University.
The Faculty has produced many distinguished personalities including Dr. Shanker Dayal Sharma, former President of India, Shri Ram Krishna Hegde, former Chief Minister of Karnataka, Mr. Surjeet Singh Barnala, the Governer of Uttaranchal and Mr. N.K.P.Salve. Similarly, Mr. Justice A.S.Anand, Former Chief Justice of India and Mr. Justice Saghir Ahmed , Mr. Justice Brijesh Kumar of the Supreme Court and many Higyh Court Judges graduated from this Faculty.
The University of Lucknow in terms of its excellence in academic and extracurricular fields has acquired a prestigious place among the leading universities of the country. The University also has a Cooperative Lending Library, in addition to the individual departmental libraries.
The University also provides residential facilities to teachers, students and nonteaching staff. There are over all 13 hostels for boys and girls in the University. Faculty of Law has been a pioneer legal institutions of India. It was established in 1921 with Mr. Jag Mohan Nath Chak as the first Dean.
The real architect was Prof. R.U.Singh who with great zeal and enthusiasm organized teaching and research in the faculy in a systematic way. He held the office of the Dean, Faculty of Law till 1956. He also structured the Law Faculties of Delhi and Benaras Hindu University. Dr. V.N.Shukla, the well known authority of Constitutional Law was the first LL.M. of the University.
The Faculty has produced many distinguished personalities including Dr. Shanker Dayal Sharma, former President of India, Shri Ram Krishna Hegde, former Chief Minister of Karnataka, Mr. Surjeet Singh Barnala, the Governer of Uttaranchal and Mr. N.K.P.Salve. Similarly, Mr. Justice A.S.Anand, Former Chief Justice of India and Mr. Justice Saghir Ahmed , Mr. Justice Brijesh Kumar of the Supreme Court and many Higyh Court Judges graduated from this Faculty.
