Department of Legal Studies, Chaudhary Charan Singh University | Law College in India | Course Information | College Facilities | Fees

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Established Year:	1966
Accreditation:	Accredited B+ by NAAC
Status Of College:	Bar Council Approved
College Management:	Not Available
College Facilities:	HealthCare, Center, Auditorium, Student, Canteen, Internet, Facilities, University Computer Centre, Electricity & Civil Sup.Dep, Placement Cell, Women's Cell, Scheduled Castes/Tribes Cell, Guest House, Extra-curricular Activities.

College Information:

Chaudhary Charan Singh University (formerly, Meerut University) was established in 1966, to cater to the needs of higher education in western Uttar Pradesh. The University celebrated its silver jubilee in 1991.Under the able leadership of the Vice Chancellor, Professor S.K. Kak, a renowned innovative technologist and an established committed academic administrator, the university is offering a large number of new and innovative post-graduate, under-graduate, diploma, advanced diploma and postgraduate diploma courses under self-financed scheme in areas of Agricultural Sciences, Humanities, Social Sciences, Journalism, Mass Communication and Multimedia Techniques, Earth Sciences, Teacher and Physical Education, Fine Arts, Legal Studies, Applied Sciences, Home Science, Business Studies, Geographical Information System (GIS) and Remote Censoring.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	Not Available
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	School or Inter pass with 45% of marks In LL.M. B.A.,LL.B. and LL.B. with 50% of marks
No.of Seats available:	80
Course Fees:	Not Available

Course Description: Not Available

2. LLD

Course Type:	On Campus
Course Specialization:	Constitutional Law
Course Level:	Doctorate
Course Medium:	English
Course Mode:	Full Time
Course Duration:	Not Available
Course Eligibility:	A candidate for registration for the degree of Ph.D. must have, at the time of application, a second class Master's degree, with at least 50% marks in the subject concerned OR A candidate holding Masters' degree with at least 55% marks (50% for SC/ST candidates) in the subject concerned, is also eligible for registration for Ph.D. degrees as per University Rules in the Teaching-Departments of the University OR A candidate having Second class Master's degree, with at least 55% marks in allied subject, approved by The Board of Studies may apply for the registration. Their cases will be placed before the R.D.C for consideration, under Interdisciplinary Approach.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

Post Doctoral

3. LLM

Course Type:	On Campus
Course Specialization:	Business Law and Criminal Law
Course Level:	Masters
Course Medium:	Not Available
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	B.A.,LL.B. or LL.B. with 50% of marks
No.of Seats available:	50
Course Fees:	Not Available

Course Description: Not Available

Name of College:	Department of Legal Studies, Chaudhary Charan Singh University
College Address:	CCS University, Meerut Uttar Pradesh 250001
Phone Number:	+91-121-2763539
Fax:	+91-121-2764777
E-mail:	registrar@ccsuniversity.ac.in
Website:	https://www.ccsuniversity.ac.in