| Established Year: |
2005 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council of India |
| College Management: |
Private |
| College Facilities: |
The campus houses teaching rooms, library, Computer facilities besides independent hostels for boys and girls, auditorium, gym, basketball court, swimming pool and cafeteria-all. |
College Information:
City Academy Law College is the first independent Law College of northern India. The expectations of the students and parents were very high. An approached the college for admission. However the college had the sanctioned capacity of 160 seats for B.A.LL.B. and 160 seats for LL.B.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
The candidate must have passed 10+2 standard (any discipline) in English Medium with Minimum 45% marks (40% in case of Reserved Category candidates) in 10+2 and Age upto 20 years ( 22 years for SC / ST candidates) as on 1st July 2012. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
It is integrated course of law where students get the opportunity to simultaneously study law and humanities. . It is a five year course comprising ten semesters on completion of which a student earns a graduate degree in law. Bachelor of Arts & Bachelor of Law (BA LLB) is a Five Year Degree Program affiliated to lucknow Univeristy, Srinagar and duly approved by Bar Council of India. The highly coveted and prestigious program has proven credibility and value of legal profession. The course curriculum is so designed that it gives an edge to our students over others in almost every area of Law including the recent developments.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Graduate Degree in any discipline with minimum 45% marks (40% for SC/ST), and Age upto 30 years ( 35 years for SC / ST candidate) as on 1st July 2012. The student of all streams like Science, Commerce and Arts are eligible for admission. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
It is integrated course of law where students get the opportunity to simultaneously study law and humanities. . It is a three year course comprising six semesters on completion of which a student earns a graduate degree in law.
