B.D.S. School of Law | Law College in India | Course Information | College Facilities | Fees

About
Courses
Contact

Established Year:	2003
Accreditation:	Not Available
Status of College:	Bar Council Approved
College Management:	Private
College Facilities:	Moot Court, lIBRARY, I T Assistance, Canteen, Hostels

College Information:

DKS Shiksha Prasar Samiti, a Non-profit educational society constituted in the year 1993, committed it self for advancement and growth of professional education started its functioning with management course i.e. MBA and running it successfully added to its cap a new feather of imparting yet another important professional legal education i.e. LAW.

The BDS School of Law, affiliated to C.C.S.University, Meerut provides high class standard of education as prescribed syllabus of the university with the help of its highly trained, dedicated and qualified faculty members.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	Applicants must have completed their 10+2 (Higher Secondary Education) from any board recognized by the Central or State Government. The minimum passing marks for the 10+2 examination vary based on category and residency: General & SC/ST/OBC (All States): 45% marks OBC (Uttar Pradesh Residents Only): 42% marks SC/ST (Uttar Pradesh Residents Only): 40% marks
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

2. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	Graduate in any stream from a recognized university (Under the rules of C.C.S.University, Meerut) with a minimum of 45% marks are eligible to apply for registration/admission to LL.B. (3 years) Course. In case of Sc/St candidates minimum marks required is 40%.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

3. LLM

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Masters
Course Medium:	English
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	Master of Laws (LL.M) is a two-year full time post graduate programme in Law offered by CCS University, Meerut and approved by UGC. Admission Criteria for LL.M. Applicants must hold a recognized Law degree (B.A.LL.B. / LL.B.) from a UGC-recognized university. Admission to the LL.M. program is determined by an entrance exam conducted by CCS University, Meerut. General and OBC category applicants: Minimum 50% aggregate marks in their qualifying Law degree (3 or 5 years). SC and ST category applicants: Minimum passing marks in their qualifying Law degree (3 or 5 years).
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

Name of College:	B.D.S. School of Law
College Address:	Sector 8, Jagrati Vihar (Near Somdutt Vihar & Opp. Medical College), Garh Road, Meerut Uttar Pradesh 250004
Phone Number:	91-7535020734
Fax:	Not Available
E-mail:	info@bdssl.net
Website:	http://www.bdssl.net