| Established Year: |
2005 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council of India |
| College Management: |
Private |
| College Facilities: |
The teaching is aided by high techology computer application and access to the best of learning resources available internationally, Moot Courts and Mock Trails provide the best vehicles in that direction. |
College Information:
Bisamber Sahai Law Institute, Roorkee runs under the auspices of Roop Chand Sharma Education Trust Which is a non profit making body. The trust was constituted in 2003 by Mr. Roop Chand Sharma along with a group of leading academicians .The college is Approved By:- Bar Council Of India & Affiliated to H.N.B Garhwal University of Uttarakhand.
1.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Graduation in any stream with Min 45% Marks |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The LL.B(3 Yrs.) bachelor degree course is comprised of a total 28 papers, out of which 21 are compulsory theory paper,4 compulsory practical paper & 3 optional paper to be chosen out of a group of 15 papers every year. 21st century is the age of cyber culture and globalization. BSI trained its law graduates to meet the challenges of this field.
They have to be equipped with new skills and new technologies to survive in the profession.The programmes on law have been inducted keeping in view the incseary popularity of education in the field. The growth of the economy & expansion of business transcending the national boundaries have let to spurt in demand of experts in legal matters.
The teaching is aided by high tech computer application & access to the best of learning resources available internationally, Moot Courts & Mock Trails provide the best vehicles in that direction.Moot Court acquaint him with different finer aspects of the lawyering skills. Now institute prepares the students who are fit to compete in any sphere of legal profession & legal field any where not only in India but Universally.
2.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Graduate with minimum 45% marks. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Full time-2 year Postgraduate Law Degree program approved by BCI, New Delhi and Affiliated to H.N.B.Garhwal(Central) University Srinagar. LLM (Master of Law & Laws) is the Post Graduate degree in laws.The programme is design for the students to appear in the the post graduate program.the programme is affiliated to the Hemwati Nandan Bahuguna Garhwal Central University ,Srinagar.
This program LLM is also approved by Bar Council of India ,New Delhi.the post graduate degree course in laws need of law education.this program covers a big part of Judicialy system and also have a great knowledge about the Indian panel court.the course is specially designed as per specification of the Bar Council of India and Universities.
