The birth of this institution stems from the undaunted vision and efforts of our Founder and Chancellor Dr,N.M.Veeraiyan, President of Saveetha Medical & Educational Trust.

The legendary man had it in his mind's eye, the vision to buld a model Dental College for the betterment of Dental education in this country. From November 18th 1988, this institution has grown branched out, bloomed and born fruit in the form of dynamic doctors.

Saveetha Law College is located in a vast area of land at the outskirts of Greater Chennai in a green and serene atmosphere with various multistoryed blocks connected by well laid concrete roads on the Chennai Bangalore National Highway.

The Candidates once selected for admission should pay the fees at the time of Counseling and thereafter in the month of June every year. The fees once paid will not be refunded.

In case the candidate wants to discontinue/ withdraw after the commencement of the course, he/she has to pay the entire course fee (for five years) before discontinuing from the course. The selected candidates will have to pay the annual tution fee of Rs.50, 000 at the time of Counseling.

1. BA LLB

The admission for B.A.B.L. (Hons) is based on the marks obtained by the candidate in the Under Graduate Qualifying Examination and the performance in the Interview. The duration of the course is five academic years.

The academic year commences in the month of August every year. The admission for B.A.B.L. (Hons) is based on the marks obtained by the candidate in the Under Graduate Qualifying Examination and the performance in the Interview.

The Candidates once selected for admission should pay the following fees at the time of Admission and thereafter in the month of May every year. The fees once paid will not be refunded.

In case the candidate wants to discontinue/ withdraw during the middle of the course, he/she has to pay the entire course fee (for two years) before discontinuing.