| Established Year: | 1974 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Government |
| College Facilities: | Not Available |
College Information:
Legal education and law schools are the foundation whose quality, workmanship and solidity determine the beauty, longevity and functional utility of the superstructure of law.
Established in the year 1974 and affiliated to the Tamilnadu Dr. Ambed kar Law University, GLC Nladurai, a pioneer institution, offers B.A.L.L.B Integrated degree programme (five years), L.L.B. degree programme (three years) LL. M. post-graduate degree programme (two years) in 'property Law' and 'International Law and Justice'.
GLC Madura i has produced eminent jurists, erudite scholars, impeccable judges, socially responsible lawyers, intelligent academicians, politicians and bureaucrats with integrity. Teaching is more than imparting knowledge; it is inspiring change. Learning is more than a bsorbing facts; it is acquiring understanding.
GLC Madurai boasts of a robust legal education system with law teachers of high calibre who have dedicated themselves to the welfare of the students. Today's world of technology immerses Students in unnecessary distractions and they are totally void ofthe peasuresofreading." man who does notread books hasno advantage over the one who cannot read it."-said Mark Twa in .To nurture, promote and inculcate the habit of reading GLC Madurai has stacked its library with books by well- informed authors, journals and magazines. State-of-the-art e- Zone is a value addition for the curious minds. Wonderful moot club apart from a vibrant sports association, National service scheme and Youth Red Cross also function alongside for sculpting the students' wholesome personality.
Established in the year 1974 and affiliated to the Tamilnadu Dr. Ambed kar Law University, GLC Nladurai, a pioneer institution, offers B.A.L.L.B Integrated degree programme (five years), L.L.B. degree programme (three years) LL. M. post-graduate degree programme (two years) in 'property Law' and 'International Law and Justice'.
GLC Madura i has produced eminent jurists, erudite scholars, impeccable judges, socially responsible lawyers, intelligent academicians, politicians and bureaucrats with integrity. Teaching is more than imparting knowledge; it is inspiring change. Learning is more than a bsorbing facts; it is acquiring understanding.
GLC Madurai boasts of a robust legal education system with law teachers of high calibre who have dedicated themselves to the welfare of the students. Today's world of technology immerses Students in unnecessary distractions and they are totally void ofthe peasuresofreading." man who does notread books hasno advantage over the one who cannot read it."-said Mark Twa in .To nurture, promote and inculcate the habit of reading GLC Madurai has stacked its library with books by well- informed authors, journals and magazines. State-of-the-art e- Zone is a value addition for the curious minds. Wonderful moot club apart from a vibrant sports association, National service scheme and Youth Red Cross also function alongside for sculpting the students' wholesome personality.
