| Established Year: | 2002 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Vidyasthali Law Colleage is a self financing institution affiliated to the University of Rajasthan to impart qualitative instructions for the degree of L.L.B. (Three year course).
To be a pioneering institution in the field of legal education, it also ensures the application of IT (Information Technology) in law course.The college aims at giving students a solid practical grounding in the use of Information Technology.
The students will leave the College with confidence in using the computer in daytoday legal task. Advanced topics such as application of Computer in Law with its different aspects would be covered in various papers. Students are encouraged to develop their interests and skills in a way, which is directly related to their intended career in the field of Law.
In order to achieve this task, the college has a developed Computer Lab where the students in small groups will be exposed to application of IT in Law. To make this programme effective a guest faculty from International Institute of Information Technology is being arranged.
The college also ensures effective instructions of drafting of International MOU. Since we have accepted the global character of activities in almost all the spheres of life, execution of information documents, especially MOU, has become a common phenomenon.
The parties to advise and draft the documents are frequently approaching the advocates. Most of the young lawyers feel handicapped in this task. They are seldom exposed to such a drafting.
The college has preferred to train the students in this programme with the help of experts in the field. The faculty of the college will consists of prominent Judges, Professors, Advocates and other experts in the respective fields.
To be a pioneering institution in the field of legal education, it also ensures the application of IT (Information Technology) in law course.The college aims at giving students a solid practical grounding in the use of Information Technology.
The students will leave the College with confidence in using the computer in daytoday legal task. Advanced topics such as application of Computer in Law with its different aspects would be covered in various papers. Students are encouraged to develop their interests and skills in a way, which is directly related to their intended career in the field of Law.
In order to achieve this task, the college has a developed Computer Lab where the students in small groups will be exposed to application of IT in Law. To make this programme effective a guest faculty from International Institute of Information Technology is being arranged.
The college also ensures effective instructions of drafting of International MOU. Since we have accepted the global character of activities in almost all the spheres of life, execution of information documents, especially MOU, has become a common phenomenon.
The parties to advise and draft the documents are frequently approaching the advocates. Most of the young lawyers feel handicapped in this task. They are seldom exposed to such a drafting.
The college has preferred to train the students in this programme with the help of experts in the field. The faculty of the college will consists of prominent Judges, Professors, Advocates and other experts in the respective fields.
