Established Year: | 1923 |
Accreditation: | Accredited With the Highest Rating of 5 STARS by NAAC |
Status Of College: | Approved by Bar Council of India |
College Management: | Not Available |
College Facilities: | Scholarships, Hostels, Railway Concessions, Sports, Library, NSS. |
College Information:
The Faculty of Law, Osmania Univesity has a glorious history of more than 100 years. The Law class was opened in the year 1899 to give instruction in law to students desirous of legal profession along with "Judicial Test" classes for Judicial Officers.
Thus teaching of Law was in existence even before Osmania University came into existence in the year 1919. In the year 1923 the law class and "Judicial Test" classes were abolished and Law Department was constituted in the Osmania University at the Arts College with a Head and two teachers, who were supported by the parttime lecturers to cope up with the teaching work.
The University made successful experiment of teaching law in vernacular language, namely, Urdu. At that time Urdu was court language too. The Translation Bureau translated all the leading textbooks into Urdu. From 1923 to 1934 there was only five papers for both the years.
But in 1935 one paper each was added to both the years. The classes were held in the morning. Hardly there were hundred students in both years put together.
In 1942, LL.M. course was introduced with Comparative Jurisprudence and Comparative Constitutional Law as compulsory subjects with an option to choose either International Law or Conflict of Laws and Muslim Law or Hindu Law. Students of LL.M. had to submit a thesis on a subject studied by them in LL.B. and LL.M.
In view of heavy demand for admission to Law course, the Law Department of the Arts College has been elevated into a fullfledged Law College in the year 1950 and shifted to Saifabad Science College in the city.
The Law College used to function in the even from 6.00 to 8.30 p.m. and the medium of instruction was changed to English. In 1954 the college was shifted from Saifabad Science College of Chadarghat College building situated at Tilak Road, Hyderabad.
Due to lack of accommodation, a morning session in 1956 was started in the same building for the convenience of the students.
Thus teaching of Law was in existence even before Osmania University came into existence in the year 1919. In the year 1923 the law class and "Judicial Test" classes were abolished and Law Department was constituted in the Osmania University at the Arts College with a Head and two teachers, who were supported by the parttime lecturers to cope up with the teaching work.
The University made successful experiment of teaching law in vernacular language, namely, Urdu. At that time Urdu was court language too. The Translation Bureau translated all the leading textbooks into Urdu. From 1923 to 1934 there was only five papers for both the years.
But in 1935 one paper each was added to both the years. The classes were held in the morning. Hardly there were hundred students in both years put together.
In 1942, LL.M. course was introduced with Comparative Jurisprudence and Comparative Constitutional Law as compulsory subjects with an option to choose either International Law or Conflict of Laws and Muslim Law or Hindu Law. Students of LL.M. had to submit a thesis on a subject studied by them in LL.B. and LL.M.
In view of heavy demand for admission to Law course, the Law Department of the Arts College has been elevated into a fullfledged Law College in the year 1950 and shifted to Saifabad Science College in the city.
The Law College used to function in the even from 6.00 to 8.30 p.m. and the medium of instruction was changed to English. In 1954 the college was shifted from Saifabad Science College of Chadarghat College building situated at Tilak Road, Hyderabad.
Due to lack of accommodation, a morning session in 1956 was started in the same building for the convenience of the students.