Established Year: | 2004 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | The college has newly constructed spacious building with well furnished, neat & clean classrooms, faculty chamber, computer lab, elegant Audio-Visual room, Mock Court Room which is an exact replica of original court and well maintained library. |
College Information:
St. Soldier Law College was established in the year 2004-05 by St. Soldier Educational Society, a non profit motive organization which is already running 43 educational institutions in different parts of the country and is bringing quality education.
The foundation stone of St. Soldier Law College was laid by Justice S.P. Kurdkar, former Chief Justice of India and Mr. Chander Shakhar IPS, ADGP, Punjab.
St. Soldier Law College is being run under the able guidance of its chairman Sh. Anil Chopra.St. Soldier Law College is a centre of excellence in legal education & is bringing about all-round personality development of students through modern techniques & with the help of well-qualified experienced & dedicated faculty.
The sole motive of this college is to help the students to achieve legal awareness, leadership & competitive skills. It gives special attention to the practical training so that there is no strain on the students, when they enter the court complex after their studies.
The foundation stone of St. Soldier Law College was laid by Justice S.P. Kurdkar, former Chief Justice of India and Mr. Chander Shakhar IPS, ADGP, Punjab.
St. Soldier Law College is being run under the able guidance of its chairman Sh. Anil Chopra.St. Soldier Law College is a centre of excellence in legal education & is bringing about all-round personality development of students through modern techniques & with the help of well-qualified experienced & dedicated faculty.
The sole motive of this college is to help the students to achieve legal awareness, leadership & competitive skills. It gives special attention to the practical training so that there is no strain on the students, when they enter the court complex after their studies.