Established Year: | Not Available |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Not Available |
College Information:
With the objectives of providing latest legal knowledge for analytical and creative thinking, develop decisionmaking & administrative competence in the youngsters and link education with professional and practical job oriented course; the founders of GURU NANAK EDUCATIONAL SOCIETY, (REGD), GOPALPUR under the guidance of its worthy President, Balwinder S. Walia have taken a valuable & right step by establishing GURU NANAK COLLEGE OF LAW at village Gopalpur.
It is situated adjacent to the maiden Institute, i.e. Guru Nanak Ayurvedic Medical College & Research Institute and Guru Nanak College of Education; both at the same place.
This new Law College is just 22 kms away from Ludhiana; on Ludhiana Malerkotla main road. Located in a backward area but surrounded by many villages, 9 undergraduate Colleges & 38 schools; with greeneries all around, this prestigious College of Law with its peaceful environment presents a healthy atmosphere for studies.
The Institute is equipped with all the basic requirements,that is nfrastructure, Classrooms, Library, Labs, Moot Court, play grounds, lawns and other amenities.
GURU NANAK COLLEGE OF LAW, headed by its worthy experienced Principal with senior faculty at his support would groom the youngsters to become dynamic, competent and committed LEGAL PROFESSIONALS to meet the challenges and deliver justice to the needy.
It is situated adjacent to the maiden Institute, i.e. Guru Nanak Ayurvedic Medical College & Research Institute and Guru Nanak College of Education; both at the same place.
This new Law College is just 22 kms away from Ludhiana; on Ludhiana Malerkotla main road. Located in a backward area but surrounded by many villages, 9 undergraduate Colleges & 38 schools; with greeneries all around, this prestigious College of Law with its peaceful environment presents a healthy atmosphere for studies.
The Institute is equipped with all the basic requirements,that is nfrastructure, Classrooms, Library, Labs, Moot Court, play grounds, lawns and other amenities.
GURU NANAK COLLEGE OF LAW, headed by its worthy experienced Principal with senior faculty at his support would groom the youngsters to become dynamic, competent and committed LEGAL PROFESSIONALS to meet the challenges and deliver justice to the needy.