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Department of Law, Punjabi University
Recognized by Punjabi University
S-28/29, Arts Block No. 6,
Patiala 147002, Punjab
  1. About
  2. Courses
  3. Contact
Established Year: 1962
Accreditation: NAAC accredited five stars with A grade
Status Of College: Bar Council Approved
College Management: Private
College Facilities: Not Available

College Information:
      The Department of Law was established in the year 1965, having LL.B. course to start with. Now the Department offers courses for the degrees of Bachelor of Laws (LL.B.) and Master of Laws (LL.M.) apart from providing facilities for research leading to the degree of Doctor of Philosophy (Ph.D.).

The University is running day classes for LL.B. (ThreeYear Course) at the University Campus, Patiala and Guru Kashi Regional Centre, Bathinda and Evening classes at Bikram College of Commerce, Patiala.
1. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: For admission to LL.B. Part I, a candidate should have secured at least 50% marks in graduation/Postgraduation in any faculty from Punjabi University or has passed an equivalent examination from any other statutory university.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

2. LLM
Course Type: On Campus
Course Specialization: Constitutional Law, Labour Laws, Criminal Laws, International Laws and Civil Law
Course Level: Masters
Course Medium: English
Course Mode: Full Time
Course Duration: 2 Year(s)
Course Eligibility: For admission to LL.M. Part I, a candidate should have secured at least 55% marks in aggregate in all the parts taken together of LL.B. (Three-Year/Five-Year) degree examination of this University or an equivalent examination from any other statutory university.
Provided that in case a candidate has passed LL.B. (Two-Year) degree examination at such time when he was eligible to get himself enrolled as Advocate under Bar Council rules at that time, his marks in LL.B. Part I and LL.B. Part II examinations in aggregate will be taken into consideration, subject to the condition that it will also be essential for him for the purpose of eligibility that he has not secured less than 55% marks in aggregate in LL.B. Part I and LL.B. Part II examinations.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

Name of College: Department of Law, Punjabi University
College Address: S-28/29, Arts Block No. 6,
Patiala
Punjab
147002
Phone Number: 0175-3046290 ,  0175-3046286
Fax: 0175-2286682
E-mail: head_law@pbi.ac.in
Website: http://www.punjabiuniversity.ac.in





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