Established Year: |
2003 |
Accreditation: |
Not Available |
Status Of College: |
Approved by Bar Council of India |
College Management: |
Private |
College Facilities: |
Library, Conveyance, Hostel, Sports |
College Information:
Bhai Gurdas College of Law, Sangrur was established in the year 2003 under the banner of Bhai Gurdas Educational Trust to cater the longstanding growing need for legal eduation with a view to facilitate students to achieve excellence, legal acumen, leadership abilities and administrative talents.TheCollege manages regular seminars and panel discussion with due emphasis on quality education ensuring future successful careers and better life prospective.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
Not Available |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
This is an integrated course which directly leads to the level of post graduation after completion of full 5 years. It helps individuals to grow up in the legal education environment right from the begining, which in turn helps them to develop further in the field of legal education as well as improve their overall personality which is a great attribute of a lawyer.
2.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
Not Available |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
This is a course leading to the Bachelors Degree in Law in conformity with rules framed by the Bar Council of India.The course shall consist of a regular course of study for a minimum period of three academic years