Baba Farid Law College,Faridkot is leaping towards excellence in the field of legal education. We are conscious of our responsibility in the Holy institution established after the name of Great Sufi Saint Sheikh Baba Farid. We are committed to impart the best practical oriented quality education in law with low fee structure based upon missionary goals.

We are seriouslyandsincerely engaged to fulfill the indispensable requirement of legal education for the needy, weaker and deprived starta of our society. Our first batch of LL.B (Three years course) has completed six semesters in right spirit and is ready to serve the society.It will not be exaggerated statement to say that the college will be a 'Light House' of the region.

BFLC shall be a centre of perfect legal education attracting students from areas beyond one's expectations, in the time to comeWe do not bellieve in slogans but we worship work. The performance of our students at all levels will be a message in itself. The blessings of Great Sufi Saint Sheikh Farid are with us and I reasonably believe that the institution will secure a distinct identity of its own for heralding a new era in legal education in the holy city of Faridkot.

1. BA LLB

The course for the Degree of Bachelor of Laws (Five-year course) shall be spread over five academic years consisting of ten semesters. The students shall be awarded the Degree of Bachelor of Arts (Law) after completion of three years i.e. six semester study.

The students shall be given the Degree of Bachelor of Law (Five years course) after the completion of five academic sessions consisting of ten semesters. The University examination of the first, third, fifth, seventh and ninth semester will be held in the month of November/December and for the second, fourth, sixth, eighth and tenth semester in the month of April/May/ or on such other dates as may be fixed by the Academic Council.

2. LLB

The course for the Degree of Bachelor of Laws (Three-year) shall be spread over two academic years to be called LL. B. Part- I and LL. B. Part - II consisting of two semesters each followed by a further one year LL. B. (Professional) course to be called LL. B. Part - III (Professional) consisting of two semesters, viz., fifth and sixth semester.

The examination for the first, third, fifth semester will be held in the month of November/December and for the second, fourth, sixth semester in the month of April/May or on such other dates as may be fixed by the Academic Council.