| Established Year: | 1999 |
| Accreditation: | A grade by NAAC, Ranked 37th in India by NIRF 2025 |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Well equipped with modern facilities to ensure all round development of its students within the campus |
College Information:
The Army Institute of Law (AIL) was established in Jul 1999 under the aegis of Army Welfare Education Society (AWES). In AIL, the learning process is interactive as well as participative. Open discussions are also part of classroom teaching. The regular classes are made more useful by follow-ups in the form of assignments, seminars and projects in the afternoon sessions.
In terms of practical learning various Moot-court competitions are held within the institute and selected students are sent for national level Moot-court competitions. AIL organizes visits to District Courts, High Courts and also to Lok Adalats to acquaint the students with practical aspect of legal process and legal system.
In terms of practical learning various Moot-court competitions are held within the institute and selected students are sent for national level Moot-court competitions. AIL organizes visits to District Courts, High Courts and also to Lok Adalats to acquaint the students with practical aspect of legal process and legal system.
