| Established Year: | 1975 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Tura Law College established in 1975, is one of the finest centre for the promotion of Legal Education in the entire region. It has a dynamic motive to fulfill the long standing need and dream of a "Law College of Excellence" in this part of the country in uniformity with other reputed National and International Law Colleges. The College has undertaken the uphill task of promoting Legal education in this region, with an aim of developing new genre of efficient and new-generation legal professionals.
The College is recognized by University Grants Commission (UGC) under section 2(f) of UGC Act, 1956 and is a minority educational Institute u/s 2(g) of NCMEI Act, 2004. The College is promoted and run by Governing Body.
The College is recognized by University Grants Commission (UGC) under section 2(f) of UGC Act, 1956 and is a minority educational Institute u/s 2(g) of NCMEI Act, 2004. The College is promoted and run by Governing Body.
