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Shri Shivaji Maratha Societys Law College
Recognized by Pune University
425, Shukrawar Peth,
Pune 411002, Maharashtra
  1. About
  2. Courses
  3. Contact
Established Year: 2003
Accreditation: Not Available
Status Of College: Approved by Bar Council of India
College Management: Private
College Facilities: Not Available

College Information:
      The Law College is a Constituent Unit of Shri Shivaji Maratha Society, Pune, vide the Government of Maharashtra (Departments of Education). Notification No. NMV 2003/Law/12/03M/S 3, Higher Education Maharashtra State & is approved by Bar Council of India & affiliated to Pune university.

Shri. Shivaji Maratha Society was established in June, 1921 under the able guidance of his Highness Chhatrapati Shrimant Late Shahu Maharaj of Kolhapur Sansthan. The society is established at Pune in the memory of the Great Maratha King Chhatrapati Shivaji who spent his childhood in and around Pune.

The Society is registered under the Bombay Public Trust Act 1950.Quite a large number of great personalities have edeavoured for the quantitative and qualitative development of the Society,Viz.Late.

Shri. Shrimant Khase Saheb Maharaj of Devas,Baburao Jedhe , Guruvarya Baburao Jagtap, Padmashree Kakasaheb Wagh,Karmveer Bhausaheb hire,Baburao Gholap, Deshbhakta Keshavrao Jedhe,Baburao Sanas ,RambhauKhese,Keshavrao Dhere, Ganapatrao Shedge,Bhaskarrao Jadhav,Raobahaddur Thube,Sakharamji jedhe to mention a few.

In addition to these personalities, Pune Municipal Corporation, Pune Zilla Parishad and a large number of Social Workers and Donors have extended their cooperation for the development of this society.
1. BA LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: Five course Bachelor of socialegal sciences (B.Law ) after Passing XII std./HSC Exam or equivalent exam with minimum 40% marks for candidates belonging to S.C./S.T. & 45% marks for others.University or college certificate of passing the qualifying examination mark list.Birth date certificate.
Transfer certificate of the college last attended (in case of a student of a college affiliated to the Poona University for this purpose a student while taking admission to this college will have to submit to this office an application in the prescribed fees for the transfer certificate.
In this case of student migrating from Regional Universities and students who have passed the Qualifying examinations from the college of the Marathwada District only.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

2. Diploma Course
Course Type: On Campus
Course Specialization: Labour Laws and Labour Welfare, Taxation Law, Cyber Laws
Course Level: Diploma
Course Medium: English
Course Mode: Full Time
Course Duration: Not Available
Course Eligibility: Graduate of any faculty
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
Diploma in Taxation Law(D.T.L.) and Diploma in Labour Laws & Labour Welfare(D.L.L. & L.W) are offered by the college.


3. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Three years course after Graduation of any faculty with minimum 40% for candidates belonging to S.C./S.T. & 45% marks for others.
No.of Seats available: Not Available
Course Fees: Not Available
Course Description:
A candidate who has completed his term for semester I.III or V of the year LL.B. Course and has paid examination fees for such Semester Examination but has remained absent for any or all papers or has failed in any or all papers at such Semester Examination shall be entitled to appear for any or all of such papers respectively along with the Semester II or IV or VI examination respectively.

Any student who has appeared for Semester I,III or V Examination of the three year LL.B.Course shall be entitled to reappear for all or any of the papers respectively along with the Semester II,IV,or VI examination for improvise his marks.


Name of College: Shri Shivaji Maratha Societys Law College
College Address: 425, Shukrawar Peth,
Pune
Maharashtra
411002
Phone Number: +91-20-24431144
Fax: Not Available
E-mail: ssmslawpune@yahoo.com
Website: http://www.ssmslawpune.com





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