| Established Year: | 1998 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Our S.P.Sanstha is one of the renowned educational institute in Maharashtra.It was established in the year 1961 and started this Law College in the year 1998.
Mr. Omkarnath Malpani is the founder of this Law College. A new grand building with roman architecture has been constructed. We conducts three years and five years Law courses as well as a Diploma in Labour Law and Diploma in Taxation Laws.
This year more than 325 students admitted for these various courses.Our students ranked in the University exams Miss Sarita Bhor stood Ist in order of merit in the University of Pune in fifth year B. S. L. Course. Mr. Yuvraj Chaudhary stood 8th in order of merit in fifth year B. S. L. Course.
Another student Mr.Rajendra Rahane stood IInd in the order of merit in PuneUniversity in D.L.L.& L.W. Course. OurS.P. Sanstha feels proud that four of our teachingmembers and students have been selected as a JudicialMagistrate Ist Class,One lecturer Adv. Datrange has been selected as a PoliceProsecutor and other students are practicing in the various courts.
In short span of 9 years, the College Library has developed itself into a very resourceful legal information center. Keeping in view the requirements of all our students and teachers, we have made an effort to develop our collection into a well balanced one.
Today the total collection comprises around 3600 books which includes AIR from 1936 to 2006. At present we are subscribing to 17Law periodicals.The students gave an over whelming response to the moot court competitions held at college and at inter collegiate as well as University level.
A separate moot court hall is available for the moot court competitions in our Law college. This year the college organized a district level moot court competition. Every year the college holds free legal literacy and legal aid camp at nearly villages.
This year the camp was a organized at Sangamner city and at that time our students exhibited various legal posters. More than 400 villagers from the Sangamner city and the nearby areas visited the camp and ask for legal advice and litigation help and their problems have been disposed of as per their needs by our teaching faculty and students.
With this donation we have established a separate reading hall for our students. The inaugural function of this hall was celebrated by the auspicious hand of Special Govt.
Prosecutor (M.S.) Adv. UJJwal Nikam.Dr. Sureshchandra Bhosale, Dean, Law Faculty, Pune University and Dr. Narendra Kadu, Deputy Director, Higher Education has given visit to our Law college. This year we have arranged the various guest lectures.
Shri. Anil Chaudhari, (P.I.), Sangamner, Mr. Vikas Kohak (DYSP),Sangamner Dr. Dinesh Wagholikar, Mr. D. Costa Pune, Ahmednagar District Judge Shri. Deshmukh, Mrs.Vaijayantee Joshi (Prin.I.L.S.,Law College),Dr. Mane (ExDean,MumbaiUniversity) Mrs. Phansalkar Joshi (Judge,FamilyCourt, Pune).
The College is aware about its responsibilities and dutiestowards Society and the Nation with this view. The College holds Blood donation camp every year. We organize Law Festival every year, which includes moot court competitions, debate competitions and cultural activities.
Mr. Omkarnath Malpani is the founder of this Law College. A new grand building with roman architecture has been constructed. We conducts three years and five years Law courses as well as a Diploma in Labour Law and Diploma in Taxation Laws.
This year more than 325 students admitted for these various courses.Our students ranked in the University exams Miss Sarita Bhor stood Ist in order of merit in the University of Pune in fifth year B. S. L. Course. Mr. Yuvraj Chaudhary stood 8th in order of merit in fifth year B. S. L. Course.
Another student Mr.Rajendra Rahane stood IInd in the order of merit in PuneUniversity in D.L.L.& L.W. Course. OurS.P. Sanstha feels proud that four of our teachingmembers and students have been selected as a JudicialMagistrate Ist Class,One lecturer Adv. Datrange has been selected as a PoliceProsecutor and other students are practicing in the various courts.
In short span of 9 years, the College Library has developed itself into a very resourceful legal information center. Keeping in view the requirements of all our students and teachers, we have made an effort to develop our collection into a well balanced one.
Today the total collection comprises around 3600 books which includes AIR from 1936 to 2006. At present we are subscribing to 17Law periodicals.The students gave an over whelming response to the moot court competitions held at college and at inter collegiate as well as University level.
A separate moot court hall is available for the moot court competitions in our Law college. This year the college organized a district level moot court competition. Every year the college holds free legal literacy and legal aid camp at nearly villages.
This year the camp was a organized at Sangamner city and at that time our students exhibited various legal posters. More than 400 villagers from the Sangamner city and the nearby areas visited the camp and ask for legal advice and litigation help and their problems have been disposed of as per their needs by our teaching faculty and students.
With this donation we have established a separate reading hall for our students. The inaugural function of this hall was celebrated by the auspicious hand of Special Govt.
Prosecutor (M.S.) Adv. UJJwal Nikam.Dr. Sureshchandra Bhosale, Dean, Law Faculty, Pune University and Dr. Narendra Kadu, Deputy Director, Higher Education has given visit to our Law college. This year we have arranged the various guest lectures.
Shri. Anil Chaudhari, (P.I.), Sangamner, Mr. Vikas Kohak (DYSP),Sangamner Dr. Dinesh Wagholikar, Mr. D. Costa Pune, Ahmednagar District Judge Shri. Deshmukh, Mrs.Vaijayantee Joshi (Prin.I.L.S.,Law College),Dr. Mane (ExDean,MumbaiUniversity) Mrs. Phansalkar Joshi (Judge,FamilyCourt, Pune).
The College is aware about its responsibilities and dutiestowards Society and the Nation with this view. The College holds Blood donation camp every year. We organize Law Festival every year, which includes moot court competitions, debate competitions and cultural activities.
