| Established Year: | 1963 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Placemnets, Health Centre, Library, Discovery Park, Sports Faclities, Press, Conferences, Canteens etc. |
College Information:
Post Graduate Teaching Department of Law was established in the year 1963 under the Third Five Year Plan on the basis of the recommendations of UGC. The Department was established to promote advanced training in law and research.
Our University adopted a Ph.D Ordinance which permitted registration of students for the Ph.D. Programme in Law. It became effective from the academic session 1973 to 74.In the year 2002, the Semester Pattern was introduced and the present syllabus is based on the model curriculum framed by the University Grant Commission.
This change in syllabus was much awaited and a demand was there to include new developments in the field of Law. To make this course more career oriented, the entire syllabus was modified thoroughly.
The college runs both the streams of Law courses i.e. 5 Year Law course and 3 Years Law course. Prior to 1967, the Law course was of 2 years duration. The college started implementing the 3 years Law course from 1967, since then, it is being continued.
The college started the implementation of the 5 years law course from 1980. Since then the 5 years and 3 years law courses are being conducted simultaneously. Presently the college has a strength of nearly 1500 students comprising of both the courses. Every year the college has a major share in the merit list of LLB 5 years course and LLB 3 years courses.
Our University adopted a Ph.D Ordinance which permitted registration of students for the Ph.D. Programme in Law. It became effective from the academic session 1973 to 74.In the year 2002, the Semester Pattern was introduced and the present syllabus is based on the model curriculum framed by the University Grant Commission.
This change in syllabus was much awaited and a demand was there to include new developments in the field of Law. To make this course more career oriented, the entire syllabus was modified thoroughly.
The college runs both the streams of Law courses i.e. 5 Year Law course and 3 Years Law course. Prior to 1967, the Law course was of 2 years duration. The college started implementing the 3 years Law course from 1967, since then, it is being continued.
The college started the implementation of the 5 years law course from 1980. Since then the 5 years and 3 years law courses are being conducted simultaneously. Presently the college has a strength of nearly 1500 students comprising of both the courses. Every year the college has a major share in the merit list of LLB 5 years course and LLB 3 years courses.
